Court News
Supreme Court Slams Punjab Over Misuse of Judiciary Funds: Missing Infrastructure Sparks Alarm
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Court News
J&K High Court Upholds Detention Linked to LeT Case, Stresses Constitutional Courts Must Respect Preventive Laws
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Court News
Allahabad High Court Calls Cybercrime a ‘Silent Virus’, Denies Bail in Fake GST Transaction Case
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Court News
Allahabad High Court Orders Police Verification for Passports Must Be Completed Within Four Weeks
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Court News
Supreme Court Clarifies: Nullity Decree Can Be Challenged Anytime, Even During Execution
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Court News
Supreme Court Rules: DNA Test Cannot Be Ordered Without Nexus to Offence
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Court News
Delhi High Court Puts Tough Travel Conditions on Ashok Mittal to Prevent Another Mallya or Nirav Modi Escape
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Court News
Supreme Court Rebukes Bombay High Court for Ignoring Binding Precedents, Warns Against ‘Whimsical Orders’
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Court News
Supreme Court Orders Timely Compensation for Rape Victims; POCSO and Sessions Courts Must Act Swiftly
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Court News
Supreme Court: High Courts Cannot Hold Mini Trials to Quash FIRs; Omissions in Complaints Not Enough
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Court News
Delhi High Court Rules: Profits from Inflated Shares Are Proceeds of Crime Under PMLA
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Court News
CJI Gavai Rebukes Government Over Tribunal Reforms Act Adjournment Plea
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