Court News
Union Budget may cut GST compliance burden for small businesses
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218 articles
Court News
Supreme Court Flags Trend of Judges Passing Multiple Orders Before Retirement, Calls It ‘Hitting Sixes in Final Overs’
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Court News
Supreme Court: Victim’s Testimony Central in Rape Trials, FIR Alone Cannot Secure Conviction
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Court News
Celebrity Divorce Settlements in India: Courts Balance Lifestyle, Income and Fairness in Compensation
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Court News
India Tightens Cyber Laws as ‘Yes Scam’ Voice Fraud Exposes Digital Banking Risks
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Court News
Delhi High Court Declares Electricity a Fundamental Right Under Article 21
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Court News
Bombay High Court Rules: Property Inherited by Son Under Section 8 is Separate, Not Ancestral
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Court News
Delhi High Court Slams IRCTC Over Arbitrator Panel Practice
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Court News
Vaping Ban in India: Supreme Law, Parliament Controversy, and What Citizens Must Know
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Court News
Supreme Court Restores Wife’s Appeal Against Ex Parte Divorce After 10 Years
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Court News
Supreme Court Clarifies: Arbitrator Cannot Continue After Mandate Expires, Substitution Mandatory Under Arbitration Act
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Court News
Supreme Court Clarifies: Resignation Ends Pension Rights Under CCS Rules, Even After Long Service
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