Court News
Supreme Court to Hear Retired IPS Officers’ Plea Against Pension Rule Creating Pay Gap for Pre-2006 Retirees
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203 articles
Court News
Supreme Court Slams Lower Court, Frees Woman Jailed for Changing Lawyers Multiple Times
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Court News
Supreme Court Clarifies: High Courts Cannot Use Article 226 to Overturn Civil Court Orders
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Court News
Justice Surya Kant: India’s 53rd Chief Justice Highlights Human Side of Judging
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Court News
Supreme Court Rules: Writ Jurisdiction Cannot Bypass Statutory Remedies
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Court News
Supreme Court Clarifies: No Fixed Timelines for Governors or President to Act on Bills, No Deemed Assent
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Court News
Supreme Court Declares Remand Illegal Without Written Grounds of Arrest
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Court News
J&K High Court Upholds Detention Linked to LeT Case, Stresses Constitutional Courts Must Respect Preventive Laws
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Court News
Gujarat High Court Rules VAT on Hospital Supplies Unconstitutional
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Court News
Supreme Court Clarifies: Legislature Cannot Override Court Judgments, But Can Fix Legal Defects Through Amendments
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Court News
CJI Gavai Rebukes Government Over Tribunal Reforms Act Adjournment Plea
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