Court News
Delhi High Court Invokes Parens Patriae: Wife Appointed Legal Guardian of Comatose Husband
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304 articles
Court News
Delhi High Court Upholds Double Presumption of Innocence: Why Acquittals Carry Extra Weight in Criminal Law
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Court News
Delhi High Court Protects ‘Moneycontrol’ Trademark: How IPR Laws Shield Against Misuse
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Court News
Delhi High Court: Father’s Duty to Maintain Minor Children Non-Negotiable, Even If Mother Earns More
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Delhi High Court: Government Officials’ Personal Appearance in Court Not to Be Ordered Routinely
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Court News
Delhi High Court Upholds Indian Firm’s ‘LARK’ Trademark Against Chinese Challenge
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Court News
Ignorance of Indian Tax Law Not a Valid Reason, Delhi High Court Rules; Rejects Canadian Citizen’s Plea to Accept Late ITR Filing
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Court News
Delhi High Court Rules: Voice Samples for Call Matching Do Not Violate Fundamental Rights
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Court News
Delhi High Court Quashes ₹50 Crore Tax Reassessment Against MakeMyTrip Over Vague Section 148A Notices
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Court News
Delhi High Court Bans Construction on Yamuna Floodplains: Protecting Ecology and Preventing Encroachment
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Court News
Delhi High Court Blocks Fake Akasa Air Job Sites: How Aspirants Can Spot Real vs Fake Recruitment Online
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Court News
Delhi High Court: Cheque Dishonour Due to NCLT Account Block Not Criminal Under Section 138 NI Act
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