Court News
SCBA Survey Exposes Gender Bias in Indian Legal Profession: Global Lessons for Equality in Law
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Indian judiciaryClear topic ×
225 articles
Court News
Punjab & Haryana High Court: Arbitrary Cancellation of Affordable Housing Plots by HSVP Violates Article 21
Read article ↗
Court News
Supreme Court: Parity Alone Not Enough for Bail, Role in Crime Must Be Considered
Read article ↗
Court News
Allahabad High Court Orders Probe into Christian Converts Retaining SC Status, Calls It Fraud on Constitution
Read article ↗
Court News
Bombay High Court Orders Customs to Refund Duty on Goods Never Cleared for Home Use
Read article ↗
Court News
Supreme Court: Income Tax Returns Filed After Death Valid for Motor Accident Compensation
Read article ↗
Court News
Supreme Court Rules: Money Decrees Cannot Be Stayed Unless Proven Perverse or Illegal
Read article ↗
Court News
Supreme Court to Hear Retired IPS Officers’ Plea Against Pension Rule Creating Pay Gap for Pre-2006 Retirees
Read article ↗
Court News
Supreme Court Slams Lower Court, Frees Woman Jailed for Changing Lawyers Multiple Times
Read article ↗
Court News
Supreme Court Clarifies: High Courts Cannot Use Article 226 to Overturn Civil Court Orders
Read article ↗
Court News
Delhi High Court Rebukes GST Authorities for Mechanical Cancellation of boAt Parent Company’s Registration
Read article ↗
Court News
Allahabad High Court: Husband Must Earn, Even by Physical Labour, to Support Wife
Read article ↗