Court News
Taxes 2026: Paying Rent to Parents for HRA is Legal, Saves Up to ₹1.2 Lakh
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218 articles
Court News
J&K High Court: Surrendering Weapons Without Firing Is Cowardice, Restores Constable’s Dismissal
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Court News
GIFT City Explained: Special Laws and Investor Benefits Under India’s International Financial Services Centre
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Court News
Bombay High Court: GST Clearance Certificate Must Come from Department, Not Chartered Accountant, in Service Tenders
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Court News
Delhi High Court to Decide if Customs Can Recover IGST Refunds Already Granted by GST Authorities
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Court News
Bombay High Court: Profit from Margin Glitch Not Unjust Enrichment in Kotak Securities Case
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Court News
Kerala High Court: Bail Cannot Be Turned into Detention for Foreign Nationals
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Court News
CCPA Fines Vision IAS ₹11 Lakh: Misleading Ads Violate Consumer Rights
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Court News
Public Space Misuse Can Lead to Arrest: Surat Builder’s Case Shows Legal Consequences
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Court News
Supreme Court Steps In: Relief for Supernova Buyers, Hope for Stalled Housing Projects
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Court News
Supreme Court Quashes Rape Conviction, Says Consensual Relationship Misunderstood
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Court News
Indian Copyright Law Shields Scriptwriters and Creators Amid Rising Web Series Releases
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