Court News
Supreme Court: Trial Courts Can Order Tenants to Pay Arrears During Eviction Suits
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Court News
Supreme Court Rules That Assigning a Specific Performance Decree Does Not Need Registration
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Court News
Madras High Court Declares Hostels Are Residential Properties, Not Commercial: No Higher Tax or Tariff Allowed
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Court News
Paying Tax on Income Does Not Protect Benami Property Deals from Legal Action
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Court News
Supreme Court Rules: No Right to Job for Landowners Under Land Acquisition Act
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Court News
Supreme Court Rules: Tenant Cannot Challenge Landlord’s Ownership After Signing Rent Deed
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Court News
Supreme Court Calls for Blockchain in Land Registrations to End Property Purchase Troubles
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