Court News
Vodafone Idea’s AGR Relief: Government Freezes ₹87,695 Crore Dues, Eyes Investor Confidence
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218 articles
Court News
Income Tax Refund Rules Explained: Interest on Delays and How to Track Your Refund
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Court News
Ignorance of Indian Tax Law Not a Valid Reason, Delhi High Court Rules; Rejects Canadian Citizen’s Plea to Accept Late ITR Filing
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Court News
Digital Inheritance in India: Why Physical Wills Still Rule Over Digital Wills
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Court News
ITAT Bengaluru: Meals, Transport & Courier Costs Not Deductible In-House Property Transfer for NRIs
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Court News
India’s Loan Sharks: Why 4% Monthly Interest Is Illegal and How Borrowers Can Stay Safe
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Court News
Delhi High Court Blocks Fake Akasa Air Job Sites: How Aspirants Can Spot Real vs Fake Recruitment Online
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Court News
India’s New Income Tax Act 2025: No Tax Up to ₹12 Lakh from April 2026, Big Relief for Middle Class
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Court News
Karnataka High Court Clarifies: Tenants Cannot Block Probate of Will
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Court News
Madras High Court Clarifies GST Notice Service: Officers Must Use Alternate Modes Before Ex-Parte Orders
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Court News
Supreme Court Ruling 2025: WB Clinical Establishments Commission Can Award Compensation for Deficiency in Patient Care
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Court News
IndiaMART vs ChatGPT: Calcutta High Court Flags AI Bias, Signals New Era of Digital Disputes
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