Court News
Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Constitutional LawClear topic ×
203 articles
Court News
Bombay High Court Rules: Padma Awards Cannot Be Used in Names
Read article ↗
Court News
Patna High Court Rules: Motorcycle Seizure Illegal if Liquor Found Only with Passenger
Read article ↗
Court News
Allahabad High Court Slams Land Authority for Illegal Removal of Owner’s Name and Demolition
Read article ↗
Court News
Supreme Court Upholds Dismissal of CISF Constable for Second Marriage
Read article ↗
Court News
Delhi High Court Declares HIV Positive Persons as ‘Disabled’ Under RPwD Act
Read article ↗
Court News
Madras High Court Grants Interim Bail to Savukku Shankar, Slams Police for Targeting Critics
Read article ↗
Court News
Delhi High Court Flags GST on Air Purifiers: Calls for Medical Device Status Amid Pollution Emergencies
Read article ↗
Court News
Madras High Court: Teaching Bhagavad Gita Not Religious, Trusts Can Seek FCRA Registration
Read article ↗
Court News
Delhi High Court Declares HIV Positive Persons as ‘Disabled’ Under RPwD Act
Read article ↗
Court News
Supreme Court: Time-Bound Investigations Only in Cases of Undue Delay
Read article ↗
Court News
Delhi High Court Stays CBI Summons to Lawyer, Calls Action “Not Done”
Read article ↗