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Supreme Court: Trial Courts Can Order Tenants to Pay Arrears During Eviction Suits
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185 articles
Court News
Bombay High Court Protects 76-Year-Old Abandoned Mother, Orders State to Ensure Medical Care and Property Safeguards
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Court News
Bombay High Court: Court Time Is Not Private Property; False Pleas Will Attract Heavy Costs
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Bombay High Court Rules Arbitrators Lose Mandate If Proceedings Are Suspended Over Fee Disputes
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Jain Community Moves Bombay High Court Against Wine Shop License Near 1833 Anantnathji Derasar Temple
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Court News
Bombay High Court Affirms Wife’s Right to Maintenance Under Hindu Marriage Act, Even While Living in Matrimonial Home
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Court News
Bombay High Court: SEBI Consent Orders Cannot Erase Criminal Liability
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Court News
Supreme Court Rules Damodar Prabhu Guidelines on Cheque Bounce Compounding Costs Not Binding
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Court News
Bombay High Court Protects Metro Brands Trademark: Interim Injunction Stops Use of ‘MetBrands’ in Footwear Market
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Court News
Bombay High Court Bars ‘The New Indian Express’ from Using Trademark Outside South India
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Court News
Reliance Faces CBI Probe Over ₹13,700 Crore ONGC Gas Theft Allegations
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Court News
Bombay High Court Stays FIR Against Flipkart in Shemaroo Copyright Dispute
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