Court News
Delhi High Court: Unregistered Sale Agreements and GPA Do Not Confer Property Ownership
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Property Law IndiaClear topic ×
188 articles
Court News
Supreme Court: Temple’s Name in Land Records Does Not Guarantee Property Ownership
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Court News
Chhattisgarh High Court Cancels Gift Deed: Landmark Ruling Protects Senior Citizens’ Right to Care
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Court News
Punjab & Haryana High Court: Widows Free to Sell Non-Ancestral Property, Customs Cannot Override Equality
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Court News
Allahabad High Court Orders Immediate Eviction: Landmark Ruling Reinforces Landlords’ Rights in Property Disputes
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Court News
DTCP Serves Notice as Gurgaon Developer’s Commercial Project Licence Lapses
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Court News
Supreme Court: Registered Sale Deed Cannot Be Casually Declared Sham
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Court News
Why September 9, 2005, Changed Daughters’ Rights in HUF Property Forever
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Court News
ED Seizes ₹585 Crore Land in Builder Fraud: Thousands of Homebuyers Cheated in Haryana, UP
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Court News
Madhya Pradesh High Court: Long Possession of Public Land Without Title Gives No Legal Rights
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Court News
Capital Gains Tax on Inherited Property: What Families Must Know Before Selling Homes in India
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Court News
Allahabad High Court: Eviction Applications Valid Even Without Written Tenancy Agreement
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