Court News
Allahabad High Court: No Maintenance for Woman in Live-In Relationship if First Marriage Still Valid
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Court News
Supreme Court Orders Standard Format for Criminal Judgments: Evidence Must Be Tabulated for Clarity
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Court News
Delhi High Court Orders Police Action and Bar Council Probe After Identity Theft Allegations Against Lawyers
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Court News
Supreme Court Clarifies: Arbitrator Cannot Continue After Mandate Expires, Substitution Mandatory Under Arbitration Act
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Court News
Supreme Court Calls Dowry a Constitutional Evil, Issues Strong Directions to End the Practice
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Court News
Supreme Court Orders Refund in Property Sale Fraud: Seller Concealed Bank Mortgage in Agreement
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Court News
Allahabad High Court: NOC from Previous Counsel Not Mandatory for Bail Applications
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Court News
Supreme Court: Sole Attesting Witness Ignorance Can Invalidate a Will
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Court News
Kerala High Court: Wife’s Property Cannot Be Attached for Husband’s Sales Tax Arrears
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Court News
Supreme Court Slams MP High Court for Condoning 1612-Day Delay in First Appeal
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Court News
Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
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Court News
Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
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