Court News
Kerala MLA Antony Raju Sentenced in 1990 Evidence Tampering Case: Court Finds Him Guilty After 35 Years
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218 articles
Court News
Delhi High Court Allows NTA Affidavit as NEET-UG 2019 Scorecard: Relief for FMGE Aspirants
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Court News
Madras High Court Clears Stupa for 1755 War Heroes: Honouring Forgotten Freedom Fighters
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Court News
MCA Cracks Down on Registered Office Defaults: Rules, Penalties, and What Companies Must Do
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Court News
Delhi High Court Slams Police for Fabricated FIR Phrases: Calls ‘Haath Mara’ a Gross Misuse of Law
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Court News
NHAI Ends Post-Activation KYV for FASTags: Big Relief for Indian Motorists
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Court News
Inheritance Disputes in India: Why Seniors Must Use Wills to Ensure Fair Property Division
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Court News
Delhi High Court Upholds Double Presumption of Innocence: Why Acquittals Carry Extra Weight in Criminal Law
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Court News
Zohran Mamdani’s Letter to Umar Khalid: Can Public Solidarity Influence Indian Courts in Riot Cases?
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Court News
Yes Bank’s ₹345 Crore Tax Refund Brings Spotlight on Income Tax Refund Rules for Individuals and Corporates
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Court News
Short Marriages in India Trigger Surge in Divorce Cases and Maintenance Battles
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Court News
Allahabad High Court: Eviction Applications Valid Even Without Written Tenancy Agreement
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