Court News
Jharkhand High Court Calls Ranchi ED Office Raid “Pre-Planned”, Orders Extra Security
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203 articles
Court News
Allahabad High Court Slams UP Govt Over Weak Affidavit on Women’s Succession Rights in Agricultural Land
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Court News
Madras High Court Orders Eviction of SASTRA University from 31.37 Acres of Government Land in Thanjavur
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Court News
Madras High Court Bans Book with Scandalous Remarks Against Judge, Orders Contempt Action Against Publisher
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Court News
Madras High Court on Stan Swamy: Tribal Rights Legacy vs UAPA Accused Status
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Court News
Supreme Court Denies Bail to Umar Khalid, Sharjeel Imam: Section 43D (5) UAPA Explained
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Court News
Supreme Court: Bail Cannot Be Denied Teaching Accused a Lesson
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Court News
Zohran Mamdani’s Letter to Umar Khalid: Can Public Solidarity Influence Indian Courts in Riot Cases?
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Court News
Madras High Court Warns Against Illegal Detention, Says Liberty Cannot Be Compromised Even for an Hour
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Court News
India’s Online Gaming Ban Sparks Court Battles and Industry Loopholes
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Court News
Gauhati High Court Upholds Age Limits for Assisted Reproductive Technology; Says It Protects Mother and Child
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Court News
Delhi High Court Rules: Voice Samples for Call Matching Do Not Violate Fundamental Rights
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