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Supreme Court: Passport Renewal Cannot Be Denied If Trial Court Permits
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225 articles
Supreme Court: Testator’s Wish Prevails Over Equity, Will Excluding Daughter Married Outside Community Upheld
Court News
Supreme Court: Testator’s Wish Prevails Over Equity, Will Excluding Daughter Married Outside Community Upheld
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Court News
Supreme Court Flags Trend of Judges Passing Multiple Orders Before Retirement, Calls It ‘Hitting Sixes in Final Overs’
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Delhi High Court Rules One-Year Separation Not Mandatory for Mutual Consent Divorce
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Delhi High Court: Acquitted Person’s Right to Dignity Can Override Freedom of Press
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Supreme Court Stays Remission in 2008 Kidnap Case After Threats to Judge Who Was Victim
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Supreme Court: No Seal, No Clear Signature—Land Title Not Proved, Injunction Denied in Obalappa Case
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‘Sar Tan Se Juda’ Slogan a Challenge to Law and Sovereignty of India, Rules Allahabad High Court
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Bombay High Court Rules: Property Inherited by Son Under Section 8 is Separate, Not Ancestral
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Supreme Court: Motor Accident Liability Must Rest on Credible Evidence, Not Assumptions
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Supreme Court Restores Wife’s Appeal Against Ex Parte Divorce After 10 Years
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Punjab & Haryana High Court Acts on Lawyer Assault, Urges Lawyers to Resume Work
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