Court News
Supreme Court Ends 65-Day Marriage After 13-Year Legal Battle
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154 articles
Court News
Orissa High Court: Adoption Valid Even if Deed Registered Later, Compassionate Job Cannot Be Denied
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Court News
Supreme Court Ends 22-Year Divorce Battle, Says Prolonged Matrimonial Fights Reduce Marriage to Paper
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Court News
Delhi High Court: Father’s Duty to Maintain Minor Children Non-Negotiable, Even If Mother Earns More
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Court News
Karnataka High Court Urges Centre to Review Hindu Succession Act, Flags Gap in Widows’ and Mothers’ Rights
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Court News
Supreme Court Uses Article 142 to End Marriage After ₹30 Lakh Settlement
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Court News
Supreme Court: Husband’s Financial Control Over Wife Not Cruelty, But Reflection of Indian Society
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Court News
Gujarat High Court Divorce Over Onion-Garlic Sparks Debate on Bizarre Grounds in India
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Court News
Kerala High Court: Loan Payments Cannot Excuse Maintenance Liability Under Section 125 CrPC
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Court News
Allahabad High Court Orders SP MP to Pay ₹30,000 Monthly Maintenance to Fourth Wife Amid Marital Disputes
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