Court News
Patna High Court Upholds Aadhaar-Based GPS Attendance for Medical Faculty
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203 articles
Court News
Supreme Court to Decide Pension Rights of Short Service Army Officers
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Court News
Supreme Court Lifts Ban on Defsys, Revisits AgustaWestland VVIP Chopper Scam Legacy
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Court News
Supreme Court Blocks Age Relief for 2016 SSC Waitlist Candidates
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Supreme Court Stays Rajasthan HC Order on Removal of Liquor Shops Near Highways
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Allahabad High Court: Right to Exams Is Part of Right to Life
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Uttarakhand High Court Allows Ganga Aarti at Triveni Ghat with Strict Conditions
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Supreme Court Protects Punjab Kesari, says “Newspapers Cannot Be Stopped”
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Supreme Court to Decide if Enforcement Directorate Can File Writ Petitions Under Article 226
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Supreme Court Urges Centre to Ensure Parity in Land Acquisition Compensation
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Supreme Court Questions BCI’s Three-Year Ban on New Law Colleges
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Court News
Delhi High Court Affirms Medical Care as Fundamental Right for Prisoners, Orders Brain Scan for Murder Accused
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