Court News
Bombay High Court Rules: Padma Awards Cannot Be Used in Names
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185 articles
Court News
Bombay High Court Rules: Stopping Stray Dog Feeding in Non-Designated Areas Not Wrongful Restraint
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Court News
Online Dispute Resolution Clauses Gain Legal Recognition in India
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Court News
Bombay High Court: GST Clearance Certificate Must Come from Department, Not Chartered Accountant, in Service Tenders
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Court News
Bombay High Court: Profit from Margin Glitch Not Unjust Enrichment in Kotak Securities Case
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Court News
Bombay High Court Stays Banks’ Fraud Tag on Anil Ambani, Reliance Communications
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Court News
Bombay High Court: Insurers Cannot Deny Claims Due to Their Own Negligence in Handling Premium Cheques
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Court News
Bombay High Court Quashes ₹1,737.2 Crore Arbitral Award Against Thermax
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Court News
Online Dispute Resolution Clauses Gain Legal Recognition in India
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Court News
Bombay High Court Rules: Property Inherited by Son Under Section 8 is Separate, Not Ancestral
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Court News
Bombay High Court cancels probate in ₹600 crore Bandra bungalow: What probate law requires and how Supreme Court views contested wills
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Court News
Bombay High Court Protects Innocent Car Buyer: Registration Restored Despite Forged Import Papers
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