Court News
Madras High Court Clarifies: Section 80IA and 80HHC Deductions Can Be Claimed Together, But Not Beyond 100% of Profits
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141 articles
Court News
Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
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Court News
Madras High Court Protects Cognizant: IPLC Payments Shielded from TDS Under India–US DTAA
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Court News
Madras High Court: Property Attachment Must End Once ITAT Order Final and Tax Dues Cleared
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Court News
Madras High Court: Unregistered Family Arrangement Can Override Registered Will If Rights Are Voluntarily Waived
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Court News
Madras High Court Orders New PAN After Duplicate Allotment Damages Original Holder’s Credit Score
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Court News
Madras High Court Says Computer-Related Inventions Patentable If They Show Technical Contribution
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Court News
Madras High Court Declares Hostels Are Residential Properties, Not Commercial: No Higher Tax or Tariff Allowed
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Court News
Madras High Court Upholds SARFAESI Auctions: Property Valuation Must Be Done by Registered Valuers
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