Court News
Madras High Court Slams Police Inaction: Abuse of Former Judge “Not Just Law and Order”
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203 articles
Court News
Supreme Court Declares Maternity Leave a Fundamental Right, Rejects Two-Child Norm
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Court News
Rajasthan High Court: Lawyers Cannot Strike, Boycott Violates Litigants’ Right to Justice
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Court News
Madras High Court Blocks Tamil Nadu’s Student Data Collection Drive, Calls It Privacy Violation
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Court News
Madras High Court: Roads Have No Religious Character, Orders Removal of Pavement Shrine
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Court News
Supreme Court Rejects Privacy Plea, Allows ED to Access I-PAC Official’s Phone
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Court News
Supreme Court Orders States to Frame Policy on Police Media Briefings, Stresses Identity Protection
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Court News
Delhi High Court: Forcing Accused to Cross-Examine Without Lawyer Vitiates Trial, Violates Fair Justice
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Court News
Punjab & Haryana High Court Protects Journalists’ Freedom, Stays Action Over Posts on CM’s Helicopter
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Court News
Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
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Court News
Supreme Court Empowers State Agencies to Probe Corruption Cases Against Central Officers
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Court News
Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’
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