Court News
Delhi High Court: Government Officials’ Personal Appearance in Court Not to Be Ordered Routinely
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Court News
Punjab & Haryana High Court: Passport Deposit Not a Routine Bail Condition
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Court News
Delhi High Court Rules: Voice Samples for Call Matching Do Not Violate Fundamental Rights
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Court News
Patna High Court Rules: Motorcycle Seizure Illegal if Liquor Found Only with Passenger
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Court News
Allahabad High Court Rules: Wife, Not Uncle, Is Closest Legal Heir Under CrPC
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Court News
Allahabad High Court: YouTube Content Alone Not Proof of Income, Maintenance Cannot Be Denied
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Court News
Supreme Court Ruling 2025: Tenants Cannot Dictate Landlord’s Choice of Property or Business
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Court News
Kerala High Court: Bail Cannot Be Turned into Detention for Foreign Nationals
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Court News
Supreme Court Quashes Rape Conviction, Says Consensual Relationship Misunderstood
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Court News
Supreme Court Quashes Dowry Case Against In-Laws, Warns Against Vague Allegations Under Section 498A
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Court News
Punjab & Haryana High Court Refuses to Quash FIR Against Lawyer Accused of Posing as Judge
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Court News
Delhi High Court Stays CBI Summons to Lawyer, Calls Action “Not Done”
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