Court News
Review Pending for Five Years, Then Allowed Against Binding Precedent: Supreme Court Restores DVC Tariff Order, Imposes Rs 3.5 Lakh Costs
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme CourtClear topic ×
1,084 articles
Landmark Judgements
Detain the Threat, Not the Trial: Preventive Detention Is No Substitute for Prosecution — or for Bail Cancellation
Read article ↗
Landmark Judgements
There Is No Such Thing as a “Digital Arrest”: The Supreme Court's Suo Motu War on India's Fastest-Growing Fraud
Read article ↗
Landmark Judgements
Two More Years on the Bench: Supreme Court Directs Raising District Judges' Retirement Age to 62
Read article ↗
Landmark Judgements
The Right to Walk Is Fundamental: Supreme Court Puts Pedestrians First and Makes Safe Footpaths an Enforceable Duty
Read article ↗
Landmark Judgements
Courts Can (Sparingly) Modify Arbitral Awards: Constitution Bench Settles the Section 34 Debate, 4:1
Read article ↗
Landmark Judgements
If the Record Says Forest, It Is Forest: Godavarman's 2025 Directions on Forest-Land Records
Read article ↗
Landmark Judgements
Motherhood Is Not Measured by the Child's Age: The Three-Month Cap on Adoptive Maternity Benefit Falls
Read article ↗
Landmark Judgements
India's First Court-Sanctioned Passive Euthanasia: Supreme Court Allows Withdrawal of Tube Feeding for a Man in a Vegetative State Since 2013
Read article ↗
Landmark Judgements
Poetry Is Not a Crime: Supreme Court Quashes FIR Over Imran Pratapgadhi's Urdu Poem and Resets the Test for Speech Offences
Read article ↗
Landmark Judgements
Freedom From Fear Is Part of Article 21: Supreme Court Takes Suo Motu Cognizance of Delhi-NCR Rape Incidents, Orders Time-Bound Safety Measures
Read article ↗
Landmark Judgements
Nine Judges on “Industry”: Supreme Court Revisits Bangalore Water Supply, Keeps the Triple Test for Pending Cases
Read article ↗