Court News
Supreme Court Clarifies: Legislature Cannot Override Court Judgments, But Can Fix Legal Defects Through Amendments
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Court News
Supreme Court Orders Full Disclosure of Convictions: Non-Disclosure Will Lead to Disqualification
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Court News
Supreme Court Orders Stray Dogs to Be Shifted to Shelters, Directs NHAI to Remove Cattle from Highways
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Court News
Bombay High Court: Directors Remain Personally Liable for Cheque Bounce Cases Despite IBC Debt Settlement
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Court News
Supreme Court to Decide If Section 12AA Registration Alone Grants Trusts 80G Tax Benefits for Donors
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Court News
Supreme Court Clarifies: Magistrates Can Order FIR Registration Under Section 156(3) CrPC
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Court News
Supreme Court to Decide If NCLAT Can Refer Split Verdicts to Third Member or Must Rehear Cases with Larger Bench
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Court News
Allahabad High Court Orders SP MP to Pay ₹30,000 Monthly Maintenance to Fourth Wife Amid Marital Disputes
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Court News
Supreme Court Flags Misuse of POCSO Act in Matrimonial and Elopement Cases, Plans Awareness Drive
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Court News
Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”
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Court News
Supreme Court Rejects ₹244 Crore Service Tax Demand on Airtel, Upholds CESTAT Ruling
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