Court News
Kerala High Court: Public Servants Must Be Heard Before Sanction in Corruption Cases
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Court News
Supreme Court Slams ‘Disgusting’ Conduct of MP Judge in Train Misconduct Case
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Court News
Supreme Court Clarifies Equal Pay Rule: Contractual Workers Not Equal to Regular Staff
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Court News
Supreme Court Quashes Attempt-to-Murder Case to Save Marriage, Accepts Husband’s Undertaking
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Court News
Kerala High Court Bars Victims from Filing Second Appeal Against Acquittal
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Supreme Court Calls for ‘Romeo-Juliet Clause’ in POCSO Act to Protect Consensual Teen Relationships
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Court News
Kerala MLA Antony Raju Sentenced in 1990 Evidence Tampering Case: Court Finds Him Guilty After 35 Years
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Court News
Supreme Court: Bail Cannot Be Denied Teaching Accused a Lesson
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Court News
Delhi High Court Slams Police for Fabricated FIR Phrases: Calls ‘Haath Mara’ a Gross Misuse of Law
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Court News
Supreme Court Ends 22-Year Divorce Battle, Says Prolonged Matrimonial Fights Reduce Marriage to Paper
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Court News
Supreme Court Alone Can Suspend Sentences in Heinous Crimes, Rules Madhya Pradesh High Court
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Court News
Delhi High Court: Father’s Duty to Maintain Minor Children Non-Negotiable, Even If Mother Earns More
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