Court News
ITAT Grants ₹25 Lakh Leave Encashment Exemption to Retired SBI Employee, Setting Landmark Relief for PSU Retirees
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Income Tax ActClear topic ×
133 articles
Court News
ITAT Allows Canon India Full Foreign Tax Credit for Taxes Paid in Japan Despite Nil Indian Tax Liability
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Court News
ITAT Rules Mere Ownership of Agricultural Land Not Enough to Claim Farm Income
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Court News
ITAT Bangalore Rules Mango Orchard Income as Agricultural, Quashes ₹1.2 Crore Tax Addition
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Court News
Delhi High Court Slams Income Tax Department for 3-Year Delay, Orders Refund with Interest
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Court News
Punjab & Haryana High Court: Income Tax Reassessment Beyond Four Years Invalid After Section 143(3) Assessment
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Court News
Paying Tax on Income Does Not Protect Benami Property Deals from Legal Action
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Court News
ITAT Jaipur Restores Tax Exemption on ₹13 Lakh Leave Encashment: New ₹25 Lakh Limit Applies Retrospectively
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Court News
ITAT Jaipur Rules: Middleman Not Liable for Tax on Forfeited Property Advance
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Court News
ITAT Kolkata Rules: Gifts from Brother-in-Law Are Tax-Free Under Income Tax Act
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Court News
ITAT Condones 498-Day Delay After CA Mistakes Sale Agreement for Sale Deed, Remands Capital Gains Case
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Court News
Supreme Court to Decide If Section 12AA Registration Alone Grants Trusts 80G Tax Benefits for Donors
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