Court News
Supreme Court Bars Private Complaints in Company Fraud Cases: Only SFIO Can File Under Companies Act
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218 articles
Court News
Bombay High Court Rules Karta Personally Liable if HUF Property Fails to Cover Arbitral Award
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Court News
Supreme Court Calls for ‘Romeo-Juliet Clause’ in POCSO Act to Protect Consensual Teen Relationships
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Court News
Supreme Court Grants Interim Relief Against Karnataka High Court Order, Clarifies Principles of Fairness
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Court News
Madras High Court Bans Book with Scandalous Remarks Against Judge, Orders Contempt Action Against Publisher
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Court News
Foreign Shares Not Reported in Schedule FA: Legal Consequences, Scenarios, and What Taxpayers Must Do
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Court News
Estate Planning for Pets in India: Legal Steps Pet Parents Must Take to Secure Their Companions’ Future
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Court News
Delhi Police Crack Down on Wrong-Side Driving: FIRs, Heavy Fines, and Strict Traffic Rules
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Court News
VDIS Declaration Does Not Bar Income Tax Scrutiny, Rules Madhya Pradesh High Court
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Court News
Supreme Court Rules Tenants Cannot Claim Ownership Through Adverse Possession: Landmark Ruling Reshapes Property Law
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Court News
Credit Card Limit Extension Scams Surge in India: Know the Laws, Red Flags, and Safety Steps
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Court News
Allahabad High Court Orders Probe Against Judge for Illegal Eviction, Awards ₹1 Lakh Compensation
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