Court News
Supreme Court: Any Citizen Can File FIR, Upholds Gram Pradhan’s Complaint in Land Dispute
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Allahabad High CourtClear topic ×
133 articles
Court News
Supreme Court: Parity Alone Not Enough for Bail, Role in Crime Must Be Considered
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Court News
Allahabad High Court Orders Probe into Christian Converts Retaining SC Status, Calls It Fraud on Constitution
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Allahabad High Court Orders Probe into Criminal Cases Against Advocates Across Uttar Pradesh
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Allahabad High Court Quashes Lucknow Residency Rule for E-Rickshaw Registration, Calls It Arbitrary and Unconstitutional
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Court News
Allahabad High Court Quashes Lucknow Residency Rule for E-Rickshaw Registration, Calls It Arbitrary and Unconstitutional
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Allahabad High Court: Husband Must Earn, Even by Physical Labour, to Support Wife
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Allahabad High Court: GST Department Cannot Invoke Section 74 Without Fraud Findings
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Allahabad High Court Rules: Section 130 GST Proceedings Not Applicable for Excess Stock Found in Survey
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Allahabad High Court Upholds AO’s Decision: ₹122.31 Lakh Cash Deposits Treated as Business Sales
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Court News
Allahabad High Court Calls Cybercrime a ‘Silent Virus’, Denies Bail in Fake GST Transaction Case
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Court News
Allahabad High Court Orders Police Verification for Passports Must Be Completed Within Four Weeks
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