Court News
Vaping Ban in India: Supreme Law, Parliament Controversy, and What Citizens Must Know
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115 articles
Court News
Allahabad High Court Refuses to Quash Case Over Facebook Post Against Prophet Muhammad
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Court News
Supreme Court Clarifies Voyeurism Law: Photos of Women in Public Not Covered Under IPC Section 354C
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Supreme Court Slams Maharashtra Authorities for Failing to Produce Undertrial on 55 Court Dates
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Supreme Court: Parity Alone Not Enough for Bail, Role in Crime Must Be Considered
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Supreme Court Clarifies Section 27 Evidence Act: Only “Fact Discovered” Admissible, Not Entire Statement
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Court News
Supreme Court Orders Immediate Release of Delhi Lawyer Arrested in Haryana Murder Case
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