Court News
Supreme Court: FIR Cannot Be Sustained for Other Offences If Some Are Quashed on Compromise
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Court News
Supreme Court Declares Remand Illegal Without Written Grounds of Arrest
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Court News
Supreme Court Upholds POCSO Conviction: Ocular Evidence Stronger Than Medical Reports in Child Sexual Assault Case
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Court News
Bombay High Court Protects Metro Brands Trademark: Interim Injunction Stops Use of ‘MetBrands’ in Footwear Market
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Court News
Bombay High Court Bars ‘The New Indian Express’ from Using Trademark Outside South India
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Court News
J&K High Court Upholds Detention Linked to LeT Case, Stresses Constitutional Courts Must Respect Preventive Laws
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Court News
Supreme Court Slams Jharkhand High Court for Two-Year Delay in Delivering Reserved Judgment
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Court News
Himachal Pradesh High Court Orders Eviction: Landlord Wins Case Against Tenant Who Stopped Paying Rent Since 2014
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Court News
Supreme Court Rules: Transfer of Property Title Not Liable for Service Tax
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Court News
Supreme Court Clarifies: Nullity Decree Can Be Challenged Anytime, Even During Execution
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Court News
Supreme Court Rules: Arbitrators Cannot Rewrite Contracts – IRCTC Wins Against Caterers
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Court News
Supreme Court Rebukes Bombay High Court for Ignoring Binding Precedents, Warns Against ‘Whimsical Orders’
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