Court News
Delhi High Court: Forcing Accused to Cross-Examine Without Lawyer Vitiates Trial, Violates Fair Justice
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Court News
Punjab & Haryana High Court: Wife Concealing Income Not Entitled to Maintenance Under Section 125 CrPC
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Court News
Supreme Court Slams Misuse of Kerala Land Reforms Act, Calls Protection for Commercial Establishments ‘Extreme Socialism’
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Court News
Bombay High Court: No GST on Transfer of Leasehold Rights by State Industrial Development Corporations
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J&K High Court: No Property Transfer Without Registration
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Court News
Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
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Court News
Supreme Court Ends 65-Day Marriage After 13-Year Legal Battle
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Court News
50 Years for ₹7.65: Mumbai Court Closure Highlights Irony of India’s Long Trials Over Petty Crimes
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Court News
Supreme Court Uses Special Powers to End 35-Year-Old Pune Land Dispute
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Court News
Madhya Pradesh High Court Slams Trial Court for Ignoring Deadline in Civil Case
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Court News
Punjab & Haryana High Court Flags ‘Alarming’ FIRs Based on Email Complaints to NRI Cell
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Court News
Allahabad High Court Acquits Man in Rape Case: Contradictory Testimony and No Proof of Non-Consent
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