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3 articles

Ramabai Padmakar Patil (Dead) through LRs and Others v. Rukminibai Vishnu Vekhande and Others., (2003) 08 SCC 0086

Key Wills Judgement

Ramabai Padmakar Patil (Dead) through LRs and Others v. Rukminibai Vishnu Vekhande and Others., (2003) 08 SCC 0086

11 Apr 2026Read article ↗

Pentakota Satyanarayana and Others v. Pentakota Seetharatnam and Others., (2005) 09 SCC 0005

Key Wills Judgement

Pentakota Satyanarayana and Others v. Pentakota Seetharatnam and Others., (2005) 09 SCC 0005

11 Apr 2026Read article ↗

Sridevi and Others v. Jayaraja Shetty: Supreme Court affirms clarity on testamentary proof

Key Wills Judgement

Sridevi and Others v. Jayaraja Shetty: Supreme Court affirms clarity on testamentary proof

11 Apr 2026Read article ↗