THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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2 articles

ITAT Quashes AY 2013–14 Reopening: Old Limitation Law Prevails Over New 10-Year Rule

Court News

ITAT Quashes AY 2013–14 Reopening: Old Limitation Law Prevails Over New 10-Year Rule

11 Dec 2025Read article ↗

Delhi High Court Declares Reassessment Notice Time-Barred: Portal Glitch Cannot Extend Limitation Period

Court News

Delhi High Court Declares Reassessment Notice Time-Barred: Portal Glitch Cannot Extend Limitation Period

25 Nov 2025Read article ↗