THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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2 articles

Calcutta High Court Upholds Reopening of Tax Assessments: Dropped Issues Not ‘Change of Opinion

Court News

Calcutta High Court Upholds Reopening of Tax Assessments: Dropped Issues Not ‘Change of Opinion

5 Jan 2026Read article ↗

Supreme Court: Wrong Sanction Under Section 151 Invalidates Income Tax Reassessment Proceedings

Court News

Supreme Court: Wrong Sanction Under Section 151 Invalidates Income Tax Reassessment Proceedings

12 Dec 2025Read article ↗