THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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3 articles

Supreme Court: Magistrate Cannot Be Judge in His Own Cause

Court News

Supreme Court: Magistrate Cannot Be Judge in His Own Cause

27 Jan 2026Read article ↗

Supreme Court: Relative Working in Court or Police Not Valid Ground to Transfer Criminal Case

Court News

Supreme Court: Relative Working in Court or Police Not Valid Ground to Transfer Criminal Case

10 Jan 2026Read article ↗

Punjab & Haryana High Court Seeks Magistrate’s Clarification on Alleged Kinship with Accused in Bail Case

Court News

Punjab & Haryana High Court Seeks Magistrate’s Clarification on Alleged Kinship with Accused in Bail Case

9 Nov 2025Read article ↗