Court News
Delhi High Court: Subsequent Bail Plea Must Go to Same Judge
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Court News
Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR
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Court News
Punjab & Haryana High Court Rejects 89-Year-Old’s Plea to Transfer Trial, Warns Against Forum Shopping
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Court News
Supreme Court: Relative Working in Court or Police Not Valid Ground to Transfer Criminal Case
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