THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

disciplinary action judgeClear topic ×

2 articles

MP High Court Orders Enquiry Against Trial Judge Over Non-Compliance

Court News

MP High Court Orders Enquiry Against Trial Judge Over Non-Compliance

9 Mar 2026Read article ↗

Allahabad High Court Orders Probe Against Judge for Illegal Eviction, Awards ₹1 Lakh Compensation

Court News

Allahabad High Court Orders Probe Against Judge for Illegal Eviction, Awards ₹1 Lakh Compensation

7 Jan 2026Read article ↗