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4 articles

Can a Second Wife Be Prosecuted for Bigamy or 498A If She Didn’t Know About the First Marriage?

Court News

Can a Second Wife Be Prosecuted for Bigamy or 498A If She Didn’t Know About the First Marriage?

16 Sept 2026Read article ↗

Fraudulent Bigamy and Maintenance Rights: A Landmark Allahabad HC Ruling

Court News

Fraudulent Bigamy and Maintenance Rights: A Landmark Allahabad HC Ruling

29 Jul 2026Read article ↗

Bombay High Court Rules Alimony Demands as Extortion in Bigamy Cases

Court News

Bombay High Court Rules Alimony Demands as Extortion in Bigamy Cases

1 Jul 2026Read article ↗

Supreme Court Upholds Dismissal of CISF Constable for Second Marriage

Court News

Supreme Court Upholds Dismissal of CISF Constable for Second Marriage

30 Dec 2025Read article ↗