THE COURTKUTCHEHRY BLOG

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Veterans RightsClear topic ×

3 articles

Budget 2026: Disability Pension of Armed Forces Personnel Made Fully Tax-Free

Court News

Budget 2026: Disability Pension of Armed Forces Personnel Made Fully Tax-Free

5 Feb 2026Read article ↗

Supreme Court to Decide Pension Rights of Short Service Army Officers

Court News

Supreme Court to Decide Pension Rights of Short Service Army Officers

22 Jan 2026Read article ↗

Calcutta High Court Rules: Medically Discharged Defence Staff Entitled to Invalid Pension Without 10-Year Service Requirement

Court News

Calcutta High Court Rules: Medically Discharged Defence Staff Entitled to Invalid Pension Without 10-Year Service Requirement

17 Dec 2025Read article ↗