THE COURTKUTCHEHRY BLOG

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Tribunal Reforms ActClear topic ×

2 articles

Supreme Court Puts Chartered Accountants on Par with Advocates for ITAT Appointments

Court News

Supreme Court Puts Chartered Accountants on Par with Advocates for ITAT Appointments

25 Nov 2025Read article ↗

CJI Gavai Rebukes Government Over Tribunal Reforms Act Adjournment Plea

Court News

CJI Gavai Rebukes Government Over Tribunal Reforms Act Adjournment Plea

8 Nov 2025Read article ↗