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2 articles

Supreme Court’s Tiger Global Ruling Shakes Foreign Funds in India’s F&O Market

Court News

Supreme Court’s Tiger Global Ruling Shakes Foreign Funds in India’s F&O Market

18 Jan 2026Read article ↗

Supreme Court Rules Flipkart Stake Sale Taxable: Tiger Global Faces ₹14,500 Crore Blow

Court News

Supreme Court Rules Flipkart Stake Sale Taxable: Tiger Global Faces ₹14,500 Crore Blow

17 Jan 2026Read article ↗