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Tax RulingClear topic ×

2 articles

ITAT Upholds Jeweller’s Cash Sales on Demonetisation Day, Deletes Tax Addition

Court News

ITAT Upholds Jeweller’s Cash Sales on Demonetisation Day, Deletes Tax Addition

5 Dec 2025Read article ↗

ITAT Jaipur Restores Tax Exemption on ₹13 Lakh Leave Encashment: New ₹25 Lakh Limit Applies Retrospectively

Court News

ITAT Jaipur Restores Tax Exemption on ₹13 Lakh Leave Encashment: New ₹25 Lakh Limit Applies Retrospectively

13 Nov 2025Read article ↗