Court News
ITAT Delhi Quashes Tax Reassessment Due to Jurisdictional Limitation
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Tax ReassessmentClear topic ×
8 articles
Court News
ITAT Bangalore Quashes ₹1.33 Crore Tax Notice Due to Expired Limitation Period
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Court News
Battling the Taxman: Why Litigation Lawyers Are Crucial in India’s Financial Disputes
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Court News
Supreme Court: Tax Reopening Cannot Rest on Suspicion
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Court News
Delhi High Court Quashes Income Tax Notices Against NDTV Founders, Calls Them Arbitrary
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Court News
Delhi High Court Quashes ₹50 Crore Tax Reassessment Against MakeMyTrip Over Vague Section 148A Notices
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Court News
Karnataka High Court Quashes Income Tax Notices Against Actor Yash, Declares Him a ‘Searched Person’
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Court News
Preity Zinta Wins ₹10 Crore Tax Battle: ITAT Mumbai Flags Major Reassessment Flaw
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