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Tax JudgmentClear topic ×

2 articles

BookMyShow Wins Major Tax Relief: CESTAT Rules It Only Facilitates Ticketing, Not Trading

Court News

BookMyShow Wins Major Tax Relief: CESTAT Rules It Only Facilitates Ticketing, Not Trading

5 Dec 2025Read article ↗

CESTAT Rules 999-Year Lease Is Permanent Transfer, No Service Tax on One-Time Premium

Court News

CESTAT Rules 999-Year Lease Is Permanent Transfer, No Service Tax on One-Time Premium

4 Dec 2025Read article ↗