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Tax InvestigationClear topic ×

2 articles

CBDT Exposes Fake ‘Farmers’: ₹2,038 Crore Tax Evasion via Agricultural Income Claims

Court News

CBDT Exposes Fake ‘Farmers’: ₹2,038 Crore Tax Evasion via Agricultural Income Claims

23 May 2026Read article ↗

₹1,000 Crore GST Scam Exposed After Labourer Gets ₹12 Crore Tax Notice

Court News

₹1,000 Crore GST Scam Exposed After Labourer Gets ₹12 Crore Tax Notice

8 Dec 2025Read article ↗