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2 articles

Supreme Court Steps in After Senior Citizen Loses ₹22.92 Crore in Digital Arrest Scam, Seeks Preventive Guidelines

Court News

Supreme Court Steps in After Senior Citizen Loses ₹22.92 Crore in Digital Arrest Scam, Seeks Preventive Guidelines

25 Jan 2026Read article ↗

Supreme Court issues notice to Centre, CBI, ED, SFIO on plea for probe into ₹150 Crore Fraud During Stalled Insolvency Process

Court News

Supreme Court issues notice to Centre, CBI, ED, SFIO on plea for probe into ₹150 Crore Fraud During Stalled Insolvency Process

25 Jan 2026Read article ↗