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2 articles

CJI Surya Kant Warns Against Sweeping Judicial Orders Without Ground-Level Impact Assessment

Court News

CJI Surya Kant Warns Against Sweeping Judicial Orders Without Ground-Level Impact Assessment

1 Mar 2026Read article ↗

India’s Legal Net on Anti-National Propaganda: Courts Invoke UAPA and Sedition Laws Against Accused

Court News

India’s Legal Net on Anti-National Propaganda: Courts Invoke UAPA and Sedition Laws Against Accused

1 Jan 2026Read article ↗