Court News
ITAT Ruling: No Section 69C Additions on Property Deals Based on Unsigned Draft Agreements
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5 articles
Court News
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
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Court News
COURTKAUTCEHRY SPECIAL STORY Manufactured Spending Under Tax Lens: Why Credit Card Reward Hacks Can Cost You in India
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Court News
Income Tax Department Cracks Down on Third-Party Credit Card Payments: Notices Issued Across India
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Court News
ITAT Kolkata: Purchases Valid When Books Accepted and Payments Made Through Banks
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