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Section 65BClear topic ×

3 articles

Truth in the Digital Age: Criminal Law & Digital Evidence in India

Court News

Truth in the Digital Age: Criminal Law & Digital Evidence in India

7 Jun 2026Read article ↗

Madras High Court Orders Probe: Film Producer Accused of Forging Call Records in Financier Dispute

Court News

Madras High Court Orders Probe: Film Producer Accused of Forging Call Records in Financier Dispute

29 Jan 2026Read article ↗

Mumbai ITAT Rules: WhatsApp Chats Not Valid Evidence Without Section 65B Certificate, Deletes ₹3.16 Crore Addition

Court News

Mumbai ITAT Rules: WhatsApp Chats Not Valid Evidence Without Section 65B Certificate, Deletes ₹3.16 Crore Addition

27 Nov 2025Read article ↗