THE COURTKUTCHEHRY BLOG

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Section 375 IPCClear topic ×

2 articles

Calcutta HC Acquits Army Officer in Tinder Case: False Promise to Marry Not Rape in Consensual Long-Term Relationship

Court News

Calcutta HC Acquits Army Officer in Tinder Case: False Promise to Marry Not Rape in Consensual Long-Term Relationship

22 May 2026Read article ↗

Delhi High Court Upholds 10-Year Sentence in Digital Rape Case Involving Mother and Son

Court News

Delhi High Court Upholds 10-Year Sentence in Digital Rape Case Involving Mother and Son

29 Jan 2026Read article ↗