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2 articles

Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act

Court News

Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act

15 Feb 2026Read article ↗

ITAT: Cash Transactions of Co-operative Societies with Members Not Penal If Reasonable Cause Exists

Court News

ITAT: Cash Transactions of Co-operative Societies with Members Not Penal If Reasonable Cause Exists

6 Jan 2026Read article ↗